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Asif Yaqoob vs Ut Of Jk And Others
2026 Latest Caselaw 804 J&K/2

Citation : 2026 Latest Caselaw 804 J&K/2
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Asif Yaqoob vs Ut Of Jk And Others on 17 February, 2026

Author: Sindhu Sharma
Bench: Sindhu Sharma
                                                                                     S. No. 02
                                                                                     Regular Cause List

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                       CM(8678/2025) IN
                                                       WP(C) 3228/2025
                                                        CM(8679/2025)
                                                       Caveat 3212/2025
                         ASIF YAQOOB
                                                                             ...Petitioner(s)/Appellant(s)
                         Through: Mr. S. A. Naik, Sr. Advocate with Ms. Shazia Bashir, Adv.

                                                               Vs.
                           UT of JK and Others
                                                                             ...Respondent(s)
                         Through: Mr. H. Aman Ali, Dy. AG
                                  Mr. Iman Abdul Muizz, Adv. vice
                                  Mr. S. M. Ayoub, Advocate
                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                            ORDER

17.02.2026

CM(8678/2025) For the reasons stated in the application, the same is allowed and the requirement of filing the certified copy of Judgment/order dated 22.05.2025, is dispensed with for the time being. The applicants/petitioner shall file the same by or before next date of hearing. CM disposed of WP(C) 3228/2025 CM(8679/2025)

Mr. H. Aman, Ali, Dy. AG seeks and is granted further ten days' time to file affidavit stating therein whether all the parties could be accommodated for the posts, if any, lying vacant in the Department in terms of order dated 24.12.2025.

List on 04.03.2026.


                                                   (SHAHZAD AZEEM)         (SINDHU SHARMA)
                                                           JUDGE                         JUDGE
                    SRINAGAR
                    17.02.2026
                    "Imtiyaz"









 

 
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