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Ghulam Mohammad Ganie(Senior Citizen) vs Union Territory Of J And K And Ors. ...
2026 Latest Caselaw 764 J&K/2

Citation : 2026 Latest Caselaw 764 J&K/2
Judgement Date : 16 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohammad Ganie(Senior Citizen) vs Union Territory Of J And K And Ors. ... on 16 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                                   Serial No.41
                                                                                   Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                      AT SRINAGAR
                                                           ...
                                                  WP(C) 2858/2024 CM(7814/2024)


                    GHULAM MOHAMMAD GANIE(SENIOR CITIZEN)

                                                                                       .........Petitioner(s)
                                                       Through:
                                              Mr. Sheikh Mushtaq, Advocate.

                                                          Versus
                    UNION TERRITORY OF J AND K AND ORS. (REVENUE)

                                                                                       ......Respondent(s)
                                                  Through:
                     Mr. Bikramdeep Singh, Dy.AG vice Mr. Mohsin Qadiri, Sr. AAG for R1 to R4
                                    and vice Mr. Faheem Nisar, GA for R5.
                    CORAM:
                          HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                            ORDER

16.02.2026

1. Learned counsel appearing for the respondents seeks time to file

reply/response. He is granted four weeks' time, as a last and final

opportunity, to file the same, with an advance copy to be

furnished to learned counsel for the other side.

2. List on 18.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 16.02.2026 "Shaista"

 
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