Ghulam Ahmad Mustafa vs Ut Of J&K And Ors
2026 Latest Caselaw 762 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Ahmad Mustafa vs Ut Of J&K And Ors on 16 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                       Serial No. 24
                                                                                       Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                         WP(C) No. 2486/2022
                Ghulam Ahmad Mustafa
                                                                               ..... Appellant/petitioner(s)
                                               Through: -
                       Mr. Numan Zargar, Advocate vice Mr. Altaf Mehraj, Advocate
                                                    V/S
                UT of J&K and Ors.
                                                                     ..... Respondent(s)

Through: -

Mr. F. N. Shah, Vice Mr. Furqan Yaqoob, GA CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 16.02.2026

01. In terms of order dated 24.11.2025, last and final opportunity of two

weeks was granted to respondents to file objections subject to payment

of cost of Rs. 5,000/- to be paid by respondent No. 2, before the

Registry of this Court.

02. Neither reply has been filed, not the amount of cost has been deposited

by the respondent No. 2 till date.

03. In the interest of justice, three weeks' last and final opportunity is

granted to respondents 1 to 4 for filing reply, subject to payment of cost

of Rs. 5,000/- to be paid by respondent No. 2, in terms of order dated

24.11.2025, failing which, respondent No. 2, is directed to appear in

person or through virtual mode on the next date of hearing. In the event,

the said respondent chooses to appear virtually, Registry shall provide

the virtual link to the said respondent.

04. List on 06.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 16.02.2026 "Mohammad Yasin Dar"