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Union Territory Of J And K And vs Mehraj Ud Din And Ors
2026 Latest Caselaw 757 J&K/2

Citation : 2026 Latest Caselaw 757 J&K/2
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Union Territory Of J And K And vs Mehraj Ud Din And Ors on 16 February, 2026

Author: Sindhu Sharma
Bench: Sindhu Sharma
                                                             S. No. 35
                                                             Regular Cause List

   IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                       WP(C) 1628/2025 c/w
    WP(C) 2504/2025, WP(C) 69/2026, WP(C) 76/2026, WP(C) 83/2026
  UNION TERRITORY OF J AND K AND
  ORS.                                               ...Petitioner(s)/Appellant(s)
  Through: Mr. Jahingeer A Dar. GA

                                       Vs.
   MEHRAJ UD DIN AND ORS
                                                      ...Respondent(s)
  Through: Mr. S. A. Qadiri, Advocate

  CORAM:
            HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
            HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                    ORDER

16.02.2026

WP(C) 1628/2025 Objections on behalf of respondents 1,3,6,7,10,12,15,17,20,22,23,27 & 30 stands filed. Same are also adopted on behalf of the rest of the respondents.

List on 13.04.2026.

WP(C) 2504/2025 Mr. Jahingeer A Dar, GA Mr. Hilal A Wani, Advocate for respondent

Respondents seek and are granted four weeks' time to file their response.

List as above.

WP(C) 69/2026 Mr. Jahingeer A Dar, GA None

There is no representation on behalf of the respondents. Await their

Registry to report regarding the service of the respondents. List as above.

WP(C) 76/2026 Mr. Jahingeer A Dar, GA None

There is no representation on behalf of the respondents. Await their appearance.

Registry to report regarding the service of the respondents. List as above.

WP(C) 83/2026 Mr. Jahingeer A Dar, GA None

There is no representation on behalf of the respondents. Await their appearance.

Registry to report regarding the service of the respondents. List as above.


                                                   (SHAHZAD AZEEM)           (SINDHU SHARMA)
                                                           JUDGE                         JUDGE
                    SRINAGAR
                    16.02.2026
                    "Imtiyaz"









 

 
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