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Mohalla Committee Nund Reshi Colony-B ... vs Union Of India Th.Secretary To Ministry ...
2026 Latest Caselaw 744 J&K/2

Citation : 2026 Latest Caselaw 744 J&K/2
Judgement Date : 16 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Mohalla Committee Nund Reshi Colony-B ... vs Union Of India Th.Secretary To Ministry ... on 16 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                                         Serial No.14
                                                                                         Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                         AT SRINAGAR
                                                              ...
                                                        CM(659/2026) IN WP(C) 260/2026


                    MOHALLA COMMITTEE NUND RESHI COLONY-B TH.ITS PRESIDENT

                                                                                          .........Petitioner(s)
                                                        Through:
                                     Mr. Z.A. Qureshi, Sr. Advocate with Ms. Rehana, Advocate.

                                                          Versus
                      UNION OF INDIA TH.SECRETARY TO MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE
                                                             AND OTHERS

                                                                                         ......Respondent(s)
                                                          Through:
                                          . T. M. Shamsi, DSGI with Mr. Faizan, CGC
                                                Mr. Bikramdeep Singh, Dy.AG

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                              ORDER

16.02.2026

1. Mr. Bikradeep Singh, learned Dy. AG, is directed to obtain and

report instructions in the matter.

2. List tomorrow, i.e., 17.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 16.02.2026 "Shaista"

 
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