Mahendra Singh Rathore And Others vs Union Of India And Others (Ministry Of
2026 Latest Caselaw 724 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mahendra Singh Rathore And Others vs Union Of India And Others (Ministry Of on 13 February, 2026

                                                                  S. No. 03
                                                                  Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR
    CM(8872/2025) IN WP(C) 1184/2023 DISPENSING CM(2819/2023)
   MAHENDRA SINGH RATHORE AND OTHERS.                         ...Petitioner(s)

                      Through: Mr. Wani Manzoor, Advocate.

                                       Vs
   UNION OF INDIA AND OTHERS (MINISTRY OF                     ...Respondent(s)
   HOME AFFAIRS).
                      Through: Ms. Yasmeen Jan, Advocate vice
                               Mr. T.M.Shamsi, DSGI
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

13.02.2026 CM(8872/2025):

As per the office report, notice in terms of Hon'ble Court order

dated 27.12.2025 has been issued to respondents through counsel. In

pursuance to said notice, today, Ms. Yasmeen Jan, Advocate, has

appeared on behalf of the respondents.

As such, list before the Hon'ble Court on 06.03.2026.

(Registrar Judicial)

SRINAGAR 13th February, 2026 "Sabreena Rahim"