All India Lumberdars Association vs Ut Of J&K And Others
2026 Latest Caselaw 723 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

All India Lumberdars Association vs Ut Of J&K And Others on 13 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                             Serial No. 01

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT SRINAGAR
                                                      (Th. Virtual Mode)

           WP(C) No. 144/2024
           CM No. 250/2024, 251/2024

           All India Lumberdars Association                                .....Appellant(s)/Petitioner(s)
                                          Through: Mr. Gulzar Ahmad Sapori, Advocate.
                                     vs
           UT of J&K and others                                                      ..... Respondent(s)
                                          Through: Mr. Mohsin Qadri, Sr. AAG with
                                                   Ms. Maha Majid, Assisting Counsel.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                       ORDER

13.02.2026

1. Ms. Maha Majid, learned assisting counsel appearing for the

respondents seeks time to file reply.

2. Time is granted. Let the needful be done by or before the next date of

hearing.

3. List on 20.02.2026.

(RAJNESH OSWAL) JUDGE

Jammu 13.02.2026 Sahil Padha