Zooni Begum vs Ut Of J&K And Ors
2026 Latest Caselaw 691 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Zooni Begum vs Ut Of J&K And Ors on 13 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                    Serial No. 20
                                                                                    Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR


                                                      WP(C) No. 1969/2024


                Zooni Begum
                                                                            ..... Appellant/petitioner(s)
                                                     Through: -
                                              Mr. Parvez Amin, Advocate


                                                             V/S
                UT of J&K and Ors.
                                                                                   ..... Respondent(s)

Through: -

Mr. Allaudin Ganai, AAG for R1-4 Mr. Arshad Ahmad, Advocate for 5

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 13.02.2026

01. Record stands received.

02. Reply stands filed by respondent No. 5.

03. Learned counsel for the respondents 1 to 4 states that the dispute is

inter se the private parties, therefore, there is no need to file reply

on behalf of respondents 1 to 4. His statement is taken on record.

04. List on 21.04.2026.

05. Interim direction, if any, subsisting as on date shall continue till

next date of hearing before the Bench.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 13.02.2026 "Mohammad Yasin Dar"