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Liaqat Ali @ Liaqatu vs Ut Of J&K And Ors
2026 Latest Caselaw 691 J&K

Citation : 2026 Latest Caselaw 691 J&K
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Liaqat Ali @ Liaqatu vs Ut Of J&K And Ors on 12 February, 2026

                                                                         Sr. No. 01


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

HCP No. 124/2025


Liaqat Ali @ Liaqatu                             ..... Petitioner(s)/Appellant(s)
                         Through: Mr. Usman Salaria, Advocate with
q
                                  Mr. Pankaj Kumar, Advocate.
                 vs
UT of J&K and Ors.                                           ..... Respondent(s)
                         Through: Ms. Monika Kohli, Sr. AAG
                                  (through virtual mode)
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

12.02.2026

01. Heard.

02. Reserved.

(Rajesh Sekhri) Judge

Jammu 12.02.2026 Sushant

 
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