Kaushal Kumar vs State Of J &K & Ors
2026 Latest Caselaw 682 J&K

Citation : 2026 Latest Caselaw 682 J&K
Judgement Date : 12 February, 2026

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Jammu & Kashmir High Court

Kaushal Kumar vs State Of J &K & Ors on 12 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                           Sr. No. 11
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

OWP No. 626/2014


Kaushal Kumar                                 .... Appellant(s)/Petitioner(s)

                       Through:-    Mr. J. A. Hamal, Advocate.




State of J &K & Ors.                                     .....Respondent(s)

                       Through:-    None.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                ORDER

12.02.2026.

1. In terms of the previous order, the matter cannot be settled through

mediation.

2. List on 13.04.2026.

(Rajnesh Oswal) Judge JAMMU 12.02.2026 NEHA-1

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