Ghulam Mohammad Tilwani (Teli) vs Union Territory Of J And K And
2026 Latest Caselaw 650 J&K/2

Citation : 2026 Latest Caselaw 650 J&K/2
Judgement Date : 12 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohammad Tilwani (Teli) vs Union Territory Of J And K And on 12 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                               Serial No. 21
                                                              Regular Cause list
   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR
                           WP(C) 376/2023 CM(800/2023)

GHULAM MOHAMMAD TILWANI (TELI)                           ...Appellant(s)/Petitioner(s)

Through:     Ms. Humaira, Advocate
                                       Vs.

UNION TERRITORY OF J AND K AND
                                                                     ...Respondent(s)
ORS. (REVENUE DEPARTMENT)
Through: Ms. Ibtisam Gani, Advocate for R-5&6

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                    ORDER

12.02.2026

1. Learned counsel for the respondent No. 5 and 6 seeks and is granted two weeks' time for filing counter affidavit, with an advance copy to the other side.

2. List on 16.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR: