Lakes And Waterways Dev. Authority vs Mohammad Amin Shah
2026 Latest Caselaw 646 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Lakes And Waterways Dev. Authority vs Mohammad Amin Shah on 12 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                  Serial No. 12
                                                                                  Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                        AA No. 9900001/2014


                Lakes and Waterways Dev. Authority
                                                                          ..... Appellant/petitioner(s)
                                                      Through: -
                                                  Mr. Ilyas Nazir, GA


                                                              V/S
                Mohammad Amin Shah
                                                                                 ..... Respondent(s)

Through: -

Mr. Shakir Haqani, Advocate

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 12.02.2026

01. Learned counsel for the applicant seeks and is granted two weeks'

time to place on record NIT dated 20.09.2007, with copy in

advance to other side.

02. List on 02.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 12.02.2026 "Mohammad Yasin Dar"