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Anita Kukreja And Anr vs Ut Of J&K
2026 Latest Caselaw 641 J&K/2

Citation : 2026 Latest Caselaw 641 J&K/2
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Anita Kukreja And Anr vs Ut Of J&K on 12 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                                 Serial No. 6
                                                                                 Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                     CRM(M) No. 113/2023


                Anita Kukreja and Anr.
                                                                        ..... Appellant/petitioner(s)
                                                     Through: -
                                          Mr. Varut Kumar Gupta, Advocate


                                                            V/S
                UT of J&K
                                                                                ..... Respondent(s)

Through: -

Mr. Hakim Aman, Dy. AG

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 12.02.2026

01. Adjourned at the request of learned counsel for the petitioners.

02. List on 02.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 12.02.2026 "Mohammad Yasin Dar"

 
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