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Inderjeet Singh And Ors vs State Of J&K And Ors
2026 Latest Caselaw 622 J&K

Citation : 2026 Latest Caselaw 622 J&K
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Inderjeet Singh And Ors vs State Of J&K And Ors on 10 February, 2026

                                                                          Sr. No. 42


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

CRMC No. 276/2016


Inderjeet Singh and Ors.                         ..... Petitioner(s)/ Appellant(s)

q
                        Through: Mr. D. S. Saini, Advocate
                 vs
State of J&K and Ors.                                        ..... Respondent(s)
                        Through: Mr. P. D. Singh, Dy. AG
                                 Mr. Jameel Choudhary, Advocate
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

10.02.2026

01. Right of the official respondent to file objections already stand closed.

Learned counsel for private respondents does not want to file

objections. His right is also closed.

02. List for final consideration on 23.03.2026.

(Rajesh Sekhri) Judge

Jammu 10.02.2026 Riya Kochhar

 
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