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Avtar Singh And Ors vs Ut Of J&K And Ors
2026 Latest Caselaw 617 J&K

Citation : 2026 Latest Caselaw 617 J&K
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Avtar Singh And Ors vs Ut Of J&K And Ors on 10 February, 2026

                                                                        Sr. No. 25


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

CRM(M) No. 748/2025


Avtar Singh and Ors.                           ..... Petitioner(s)/ Appellant(s)

q
                       Through: Mr. Sachin Gupta, Advocate
                vs
UT of J&K and Ors.                                          ..... Respondent(s)
                       Through: Ms. Shazia Asaf, Advocate vice
                                Mr. P. D. Singh, Dy. AG for R- 1
                                Mr. Gagan Oswal, Advocate for R- 2
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                  ORDER

10.02.2026

01. Reply stands filed on behalf of respondent No.2.

02. Ms. Shazia Asaf, Advocate appearing vice Mr. P. D. Singh, learned Dy.

AG seeks and is granted two weeks' time to file reply.

03. List on 27.03.2026.

(Rajesh Sekhri) Judge

Jammu 10.02.2026 Riya Kochhar

 
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