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Maidah Begum vs Ut Of J & K And Anr
2026 Latest Caselaw 612 J&K

Citation : 2026 Latest Caselaw 612 J&K
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Maidah Begum vs Ut Of J & K And Anr on 10 February, 2026

Author: Sanjeev Kumar
Bench: Sanjeev Kumar
                                                                           Sr. No. 02



        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

WP (C) No. 3678/2025

Maidah Begum                                              .....Applicant(s)/Petitioner(s)

                                   Through :- Mr. Asam Abidi Bhat, Advocate

                         v/s
UT of J & K and Anr.                                                 .....Respondent(s)

                                   Through :-   Mr. Nirmal K Kotwal, Advocate vice
                                                Mr. Ravinder Gupta, AAG


CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE

                                     ORDER

10.02.2026

At the request of learned counsel for the petitioner, the matter is

adjourned.

List on 11.02.2026.




                         (Sanjay Parihar)                   (Sanjeev Kumar)
                             Judge                                Judge

JAMMU
10.02.2026
Manik
 

 
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