Ufreen Jan And Ors vs Union Territory Of J And K And Ors
2026 Latest Caselaw 607 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ufreen Jan And Ors vs Union Territory Of J And K And Ors on 10 February, 2026

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                         Sr. No.48
                                                                         Regular
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR


                       WP(C) 1050/2023 CM(2488/2023)
UFREEN JAN AND ORS                                          ...Petitioner(s)/appellant(s)

Through:        Mr. Syed Faisal Qadri, Sr. Advocate, with
                Mr. Adnan Zahoor, Advocate
                                        Vs.

UNION TERRITORY OF J AND K AND ORS.                                   ...Respondent(s)

Through:        None

CORAM:

HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                   ORDER

10-02-2026

None appears for the respondents. Await appearance. List on 03.03.2026.

(JAVED IQBAL WANI) JUDGE

SRINAGAR 10-02-2026 Junaid