Mushtaq Ahmed vs State Of J&K & Ors
2026 Latest Caselaw 600 J&K

Jammu & Kashmir High Court

Mushtaq Ahmed vs State Of J&K & Ors on 10 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                             Regular List

                                                            Serial No. 25



 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
SWP No. 1370/2013

Mushtaq Ahmed
                                                             .....Petitioner(s)

               Through: None.

             Vs

State of J&K & Ors.
                                                           .....Respondent(s)

               Through: Ms. Chetna Manhas, Assisting Counsel
                        vice
                        Mrs. Monika Kohli, Sr. AAG.

CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                            ORDER

(10.02.2026)

01. Adjourned in terms of order dated 13.05.2025.

02. List on 18.04.2026.

(SANJAY DHAR) JUDGE JAMMU 10.02.2026 Bunty