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Mehraj-Ud-Din Kumar(Senior Citizen) vs Union Territory Of J And K (School
2026 Latest Caselaw 599 J&K/2

Citation : 2026 Latest Caselaw 599 J&K/2
Judgement Date : 10 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Mehraj-Ud-Din Kumar(Senior Citizen) vs Union Territory Of J And K (School on 10 February, 2026

                                                                  S. No. 01
                                                                  Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                WP(C) 1215/2025 Caveat 1192/2025
   MEHRAJ-UD-DIN KUMAR(SENIOR CITIZEN).                        ...Petitioner(s)

                      Through: Ms. Muneeba, Advocate vice
                              Mr. Shakir Haqani, Advocate.
                                        Vs
   UNION TERRITORY OF J AND K (SCHOOL                  ...Respondent(s)
   EDUCATION) AND ORS.
                Through: Mr. M .I. Dar, Advocate for R-2 to 5
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                     ORDER

10.02.2026 As per the office report, rejoinder affidavit in terms of Hon'ble

Court order dated 14.11.2025 and order dated 26.12.2025 has not been

filed till date.

Today, learned counsel for the petitioner seeks and is granted two

weeks time for filing the same.

Put up again on 24.02.2026.

(Registrar Judicial)

SRINAGAR 10th February, 2026 "Sabreena Rahim"

 
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