Virender Sharma And Ors vs Ut Of J&K & Ors
2026 Latest Caselaw 584 J&K

Jammu & Kashmir High Court

Virender Sharma And Ors vs Ut Of J&K & Ors on 9 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                           Sr. No. 01
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

WP(C) No. 1902/2022


Virender Sharma and Ors.                     .... Appellant(s)/Petitioner(s)

                       Through:-   None.




UT of J&K & Ors.                                       .....Respondent(s)

                       Through:-   Mr. Sumant Sudan, Advocate vice
                                   Mr. Vishal Sharma, DSGI.
                                   Ms. Sagira Jaffar, Advocate vice
                                   Ms. Monika Kohli, Sr. AAG.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                               ORDER

09.02.2026.

1. Learned counsel for the parties submits that this matter cannot be

settled through mediation.

2. Adjourned.

3. List on 08.04.2026.

4. Meanwhile, pleadings be completed.

(Rajnesh Oswal) Judge JAMMU 09.02.2026 NEHA-1