Zubeda Bano vs Ut Of J&K & Ors
2026 Latest Caselaw 576 J&K

Citation : 2026 Latest Caselaw 576 J&K
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Zubeda Bano vs Ut Of J&K & Ors on 9 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                           Sr. No. 12
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

WP(C) No. 2120/2022


Zubeda Bano                                     .... Appellant(s)/Petitioner(s)

                       Through:-      None.




UT of J&K & Ors.                                          .....Respondent(s)

                       Through:-      None.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                  ORDER

09.02.2026.

1. In the previous order, it has been observed that this case does not

admit of a scope for mediation.

2. List on 07.04.2026.

(Rajnesh Oswal) Judge JAMMU 09.02.2026 NEHA-1

Download the LatestLaws.com Mobile App