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Tara Mani And Ors vs Ut Of J&K & Ors
2026 Latest Caselaw 572 J&K

Citation : 2026 Latest Caselaw 572 J&K
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Tara Mani And Ors vs Ut Of J&K & Ors on 9 February, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                           Sr. No. 13
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

WP(C) No. 2160/2022


Tara Mani and Ors.                            .... Appellant(s)/Petitioner(s)

                       Through:-    None.




UT of J&K & Ors.                                         .....Respondent(s)

                       Through:-    Ms. Sagira Jaffar, Advocate vice
                                    Ms. Monika Kohli, Sr. AAG.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                ORDER

09.02.2026.

1. Learned counsel for the respondents submits that the matter cannot

be settled through mediation.

2. List on 07.04.2026.

(Rajnesh Oswal) Judge JAMMU 09.02.2026 NEHA-1

 
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