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2023:Jklhc-Jmu:2678 vs Anju Sharma & Ors
2026 Latest Caselaw 569 J&K

Citation : 2026 Latest Caselaw 569 J&K
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

2023:Jklhc-Jmu:2678 vs Anju Sharma & Ors on 9 February, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                     2023:JKLHC-JMU:2678
                                           Sr. No. 09
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

Mac App No. 39/2021


IFFCO Tokio General Insurance               .... Appellant(s)/Petitioner(s)
Co.

                       Through:-   None.




Anju Sharma & Ors.                                    .....Respondent(s)

                       Through:-   None.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                ORDER

09.02.2026.

1. None for the parties.

2. Adjourned.

3. List on 18.02.2026.

(Rajnesh Oswal) Judge JAMMU 09.02.2026 NEHA-1

 
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