Balwant Raj vs Kewal Krishan Gupta
2026 Latest Caselaw 566 J&K

Citation : 2026 Latest Caselaw 566 J&K
Judgement Date : 9 February, 2026

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Jammu & Kashmir High Court

Balwant Raj vs Kewal Krishan Gupta on 9 February, 2026

                                                                       Sr. No. 07


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

                                                 CRM(M) No.1386/2025

                  CR




Balwant Raj                                           .....Petitioner/Appellant(s)

                       Through:       Mr. Narinder Kumar Attri, Advocate.

                 Vs

Kewal Krishan Gupta                                            ..... Respondent(s)
                 Through:

CORAM:         HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

09.02.2026

01. Registry to report regarding the service of the respondent.

02. List on 27.02.2026.

(Rajesh Sekhri) Judge Jammu 09.02.2026 Eva

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