Residents Of Village Regpora vs State Of Jk And Others (Revenue)
2026 Latest Caselaw 547 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Residents Of Village Regpora vs State Of Jk And Others (Revenue) on 9 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                             Serial No. 16
                                                            Regular Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                                OWP 1169/2015

RESIDENTS OF VILLAGE REGPORA                           ...Appellant(s)/Petitioner(s)

Through:    None
                                      Vs.

STATE OF JK AND OTHERS (REVENUE)
                                                                   ...Respondent(s)
Through:    None

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                   ORDER

09.02.2026

1. Adjourned due to non-availability of the learned counsel for the parties.

2. List on 17.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

09.02.2026 "Misba"