Mukhtar Ahmad Sheikh And Ors vs State Of Jk And Ors (Pdd)
2026 Latest Caselaw 542 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mukhtar Ahmad Sheikh And Ors vs State Of Jk And Ors (Pdd) on 9 February, 2026

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                  Sr. No. 25
                                                                  Regular
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR


                                  SWP 373/2018
MUKHTAR AHMAD SHEIKH AND ORS                         ...Petitioner(s)/appellant(s)

Through:        Mr. L.A. Latief, Advocate

                                        Vs.

STATE OF JK AND ORS (PDD)                                      ...Respondent(s)

Through:        Mr. Faheem Nissar Shah, GA.

CORAM:

HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                   ORDER

09-02-2026 Heard counsel for the petitioner partly. List for continuation on 16.02.2026. The record produced by the learned counsel for the respondents is returned back with the direction to produce the same on the next date of hearing.

(JAVED IQBAL WANI) JUDGE

SRINAGAR 09-02-2026 Junaid