Muneer Ahmad Najar vs Union Territory Of J And K (School
2026 Latest Caselaw 539 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Muneer Ahmad Najar vs Union Territory Of J And K (School on 9 February, 2026

                                                                  S. No. 06
                                                                  Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                 WP(C) 1710/2025 CM(4456/2025)
   MUNEER AHMAD NAJAR.                                          ...Petitioner(s)

                     Through: None.

                                       Vs
   UNION TERRITORY OF J AND K (SCHOOL                         ...Respondent(s)
   EDUCATION) AND ORS.
                Through: None
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                   ORDER

09.02.2026 Notices in terms of Hon'ble Court order dated 23.07.2025 and

order dated 12.12.2025 have been issued to the respondents and as per

the office report, tracking reports have been received wherein the

delivery of notices have been confirmed. Service as such stands

complete.

However, there is no representation on behalf of the respondents till

date.

List before the Hon'le Court on 23.02.2026.

(Registrar Judicial)

SRINAGAR 9th February, 2026 "Sabreena Rahim"