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Naseema Akhter(Senior Citizen) vs Mohammad Mubashir Gilkar And Ors
2026 Latest Caselaw 536 J&K/2

Citation : 2026 Latest Caselaw 536 J&K/2
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Naseema Akhter(Senior Citizen) vs Mohammad Mubashir Gilkar And Ors on 9 February, 2026

                                                                    S. No. 01
                                                                    Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR
                 TrP (C) 20/2025 CM(7086/2025)
   NASEEMA AKHTER(SENIOR CITIZEN).                               ...Petitioner(s)

                     Through: None.

                                       Vs
   MOHAMMAD MUBASHIR GILKAR AND ORS.                            ...Respondent(s)

                     Through: None
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

09.02.2026 Notice in terms of Hon'ble Court order dated 31.10.2025 has

not been issued to the respondents as learned counsel for the petitioner

reportedly has not taken the requisite steps for service.

Office to issue notice to the learned counsel for the petitioner for

taking necessary steps for service within two weeks.

Put up again on 23.02.2026.

(Registrar Judicial)

SRINAGAR 9th February, 2026 "Sabreena Rahim"

 
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