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Muzaffar Sultan Dar vs Union Territory Of J And K (Cooperative
2026 Latest Caselaw 535 J&K/2

Citation : 2026 Latest Caselaw 535 J&K/2
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Muzaffar Sultan Dar vs Union Territory Of J And K (Cooperative on 9 February, 2026

                                                                 S. No. 07
                                                                 Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR
           WP(C) 2792/2025 CM(7395/2025) CM(8357/2025)
   MUZAFFAR SULTAN DAR.                                       ...Petitioner(s)

                     Through: None.

                                      Vs
   UNION TERRITORY OF J AND K (COOPERATIVE                   ...Respondent(s)
   DEPARTMENT) AND ORS.
                 Through: Mr. Faheem Nisar Shah, GA
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                  ORDER

09.02.2026 Notice in terms of Hon'ble Court order dated 14.11.2025 have

been issued to the respondents on 01.01.2026 and as per the office

report, tracking reports in this behalf have been obtained wherein the

delivery of notices have been confirmed. Service as such stands

complete.

Further today, Mr. Faheem Nisar Shah, learned GA has appeared on

behalf of the respondents.

As such, list before the Hon'ble Court on 23.03.2026 along with

application bearing No. 8357/2025.

(Registrar Judicial)

SRINAGAR 9th February, 2026 "Sabreena Rahim"

 
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