Mohd Yousuf Bhat And Ors(Senior vs Union Territory Of J And K Th.Fc And
2026 Latest Caselaw 534 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohd Yousuf Bhat And Ors(Senior vs Union Territory Of J And K Th.Fc And on 9 February, 2026

                                                                  S. No. 03
                                                                  Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                 WP(C) 2549/2025 CM(6765/2025)
   MOHD YOUSUF BHAT AND ORS(SENIOR                              ...Petitioner(s)
   CITIZEN).
             Through: None.

                                      Vs
   UNION TERRITORY OF J AND K TH.FC AND                       ...Respondent(s)
   ORS.
                Through: None
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                   ORDER

09.02.2026 Notice in terms of Hon'ble Court order dated 27.10.2025 has

been issued to the respondents and as per the office report, delivery of

notices have been confirmed. Service as such stands complete.

However, there is no representation on behalf of the respondents till

date.

As such, list before the Hon'ble Court on 23.02.2026.

(Registrar Judicial)

SRINAGAR 9th February, 2026 "Sabreena Rahim"