Kashmir Kessar Mart vs C. R. P. Food Import Export Gmbh
2026 Latest Caselaw 522 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Kashmir Kessar Mart vs C. R. P. Food Import Export Gmbh on 9 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                       S. No. 10
                                                                                       Regular Cause List

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                        CM(2909/2024) IN
                                                         LPA 115/2024
                         KASHMIR KESSAR MART
                                                                               ...Petitioner(s)/Appellant(s)
                         Through: Mr. Ruhaani Ahmad Baba, Advocate

                                                                 Vs.
                           C. R. P. FOOD IMPORT EXPORT GMBH
                           AND COMPANY                                          ...Respondent(s)
                         Through: None

                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                             ORDER

09.02.2026

This is an application seeking extension of time to take steps for service upon the respondents.

For the reasons stated in the application, same is allowed. Appellant is granted two weeks' time to take requisite steps for effecting service upon the respondents. Subject to steps being taken, notice be issued to respondents returnable within a period of four weeks. CM disposed of.

List the main petition on 27.03.2026.

                                                    (SHAHZAD AZEEM)           (SINDHU SHARMA)
                                                            JUDGE                          JUDGE
                    SRINAGAR
                    09.02.2026
                    "Imtiyaz"