Sarafraz Hussain vs State & Ors
2026 Latest Caselaw 495 J&K

Jammu & Kashmir High Court

Sarafraz Hussain vs State & Ors on 7 February, 2026

                                                                                    Sr. No.49-50

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                             AT JAMMU

           CM Nos.8628/2025 & 8629/2025 in
           SWP No.1466/2012


           Sarafraz Hussain                                               ....Petitioner(s)/Appellant(s)
                                    Through :- Mr. M.I Sherkhan, Advocate.

                    V/s
           State & Ors.                                                              ....Respondent(s)

                                   Through :-
           CORAM: HON'BLE MR.JUSTICE M A CHOWDHARY, JUDGE
                                                     ORDER

07.02.2026

This application has been moved by the applicant seeking condonation

of delay in filing the accompanied application being CM No.8629/2025.

Issue notice to the non-applicants returnable within four weeks, subject

to furnishing of requisites within one week.

List on 09.03.2026.

                                                                     )         (M A Chowdhary)
                                                                                    Judge
           Jammu:
           07.02.2026
           Surinder