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Abdul Gani Kumar And Anr vs National Insurance Co. Ltd. And Ors
2026 Latest Caselaw 482 J&K/2

Citation : 2026 Latest Caselaw 482 J&K/2
Judgement Date : 7 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Abdul Gani Kumar And Anr vs National Insurance Co. Ltd. And Ors on 7 February, 2026

Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
                                                                       S. No. 35
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                  MA 3/2018 c/w i)Mac App 70/2020 ii)Mac App 29/2021

ABDUL GANI KUMAR AND ANR                                ...Petitioner/Appellant(s)

Through: Mr. Imtiyaz Ahmad, Advocate.
                                         Vs.
NATIONAL INSURANCE CO. LTD. AND ORS                               ...Respondent(s)

Through: Mr. Atir Javed Kawoosa, Advocate.
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                    ORDER

07.02.2026 Heard counsel for the parties. Admit.

Issue post admission notice. Notice waived by Mr. Atir Javed Kawoosa, Advocate on behalf of respondents.

List for final hearing without reference to the Bench on 05.03.2026.

(JAVED IQBAL WANI) JUDGE SRINAGAR 07.02.2026 Ishaq

 
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