Union Territory Through Police vs Bashir Ahmad Dar
2026 Latest Caselaw 477 J&K/2

Citation : 2026 Latest Caselaw 477 J&K/2
Judgement Date : 7 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Union Territory Through Police vs Bashir Ahmad Dar on 7 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                              Serial No. 4
                                                            Regular Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                        Bail App 199/2025 CrlM(1472/2025)

UNION TERRITORY THROUGH POLICE ...Appellant(s)/Petitioner(s)
STATION SUMBAL (POLICE / HOME)
Through: Ms. Nowbahar, Advocate vice
         Mr. Faheem Nisar Shah, GA
                                       Vs.

BASHIR AHMAD DAR
                                                                   ...Respondent(s)
Through:    Mr. A. Hanan, Advocate

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                   ORDER

07.02.2026

1. Learned counsel for the respondent seeks and is granted four weeks' time for filing response, with an advance copy to the other side.

2. List on 23.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR: