Balkrishan Koul And Others vs Government Of J And K
2026 Latest Caselaw 460 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Balkrishan Koul And Others vs Government Of J And K on 7 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                               Serial No. 11
                                                              Regular Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                         WP(C) 3075/2025 CM(8229/2025)

BALKRISHAN KOUL AND OTHERS                               ...Appellant(s)/Petitioner(s)

Through:    Mr. Sheikh Younis, Advocate vice
            Mr. Lone Altaf, Advocate
                                      Vs.

GOVERNMENT       OF     J     AND      K
                                                                     ...Respondent(s)
TH.SECRETARY TO GOVT (REVENUE
DEPTT) AND OTHERS
Through: Mr. Mohammad Ibrahim Miraj, Advocate (R-6)
         Mr. Waseem Gul, GA vice
         Mr. Faheem Nisar Shah, GA (R- 1 to 5)
CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                   ORDER

07.02.2026

1. Learned counsels for respondents seek and are granted four weeks' time for filing reply, with an advance copy to the other side.

2. List on 06.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

07.02.2026 "Adil Ismail"