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Union Of India & Anr vs Mohammad Rafiq Khan & Ors
2026 Latest Caselaw 438 J&K/2

Citation : 2026 Latest Caselaw 438 J&K/2
Judgement Date : 7 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Union Of India & Anr vs Mohammad Rafiq Khan & Ors on 7 February, 2026

Author: Sindhu Sharma
Bench: Sindhu Sharma
                                                       Serial No. 22
                                                 SUPPLEMENTARY CAUSE LIST-I

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                            WP(C) 163/2026
                             CM(355/2026)
                            Caveat 2955/2025

Union of India & Anr.                         ...Appellant/Petitioner(s)


Through: Mr. Viqas Malik, Advocate.

                                   Vs.

Mohammad Rafiq Khan & Ors.                               ...Respondent(s)

Through:       Mr. Zahoor A. Shah, Advocate for Caveator/
               Respondent No.
CORAM:

            HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
            HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE.
                                 ORDER

07.02.2026

01. Heard learned counsel for the petitioners as also the learned counsel for the Caveators/respondents. Caveat stands discharged.

02. Mr. Viqas Malik, learned counsel for the appellants submits that identical writ petitions viz WP(C) 3177/2025 c/w WP(C) 3069/2025 are pending consideration before this Court, wherein indulgence has already been shown by this Court and, as such, prays that similar order be also passed in the instant writ petition.

03. Issue notice to the respondent.

04. Mr. Zahoor Ahmad Shah, learned counsel accepts notice on behalf of respondents.

05. Reply be filed on or before the next date of hearing.

06. List along with WP(C) 3177/2025 c/w WP(C) 3069/2025

07. In the meantime, subject to objections from the other side and till the next date of hearing before the Bench, the impugned order passed by the Tribunal, shall stay.



                                        (SHAHZAD AZEEM)              (SINDHU SHARMA)
                                             JUDGE                        JUDGE
                         SRINAGAR:
                         07.02.2026
                         "HAMID"









 

 
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