Mudasir Ahmad Wani vs Ut Through Police Station Karan Nagar ...
2026 Latest Caselaw 436 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mudasir Ahmad Wani vs Ut Through Police Station Karan Nagar ... on 7 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                      Serial No. 31
                                                                                      Supplementary List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                   CRM(M) No. 40/2026

                Mudasir Ahmad Wani
                                                                                ..... Appellant/petitioner(s)
                                                         Through: -
                                                  Mr. Owais Sareer, Advocate

                                                          V/S
                UT through Police Station Karan Nagar and Ors.
                                                                                      ..... Respondent(s)

Through: -

Mr. F. N. Shah, GA vice Mr. Mohsin Qadri, Sr. AAG

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 07.02.2026

01. By this petition filed under Section 528 BNSS, petitioner

herein, has challenged the FIR No. 22/2024 dated 09.08.2024,

under Section 318(4) BNS, registered in Police Station, Karan

Nagar.

02. Notice.

03. Notice, waived by Mr. F. N. Shah, learned GA, on behalf of

respondents 1 and 2, he seeks and is granted two weeks' time to

file response with copy in advance to other side. Notice to

respondent No. 3.

04. List on 11.03.2026.

05. The interim application of the petitioner shall be considered

after filing of the response by the respondents.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 07.02.2026 "Mohammad Yasin Dar"