State Of J&K And Ors vs Shahzada Begum Wd/O Late Mohammad
2026 Latest Caselaw 427 J&K/2

Citation : 2026 Latest Caselaw 427 J&K/2
Judgement Date : 6 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

State Of J&K And Ors vs Shahzada Begum Wd/O Late Mohammad on 6 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                          S. No. 5
                                                                          Regular Cause List
                  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR

                                              CM No. 6431/2025
                                           In LPASW No. 103/2017

           State of J&K and Ors.                                  ...Appellant/Petitioner(s)

            Through: Mr. Allau-ud-Din Ganie, AAG
                                                      Vs.

           Shahzada Begum Wd/o Late Mohammad                               ...Respondent(s)
           Afzal Shah and Ors.

            Through: Mr. L. A. Latief, Advocate
           CORAM:
                HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
                                                  ORDER

06.02.2026 Mr. L. A. Latief, learned counsel appearing on behalf of legal heirs, seeks and is granted three weeks' time to file objections.

List on 06.03.2026.




                                   (SHAHZAD AZEEM)                 (SINDHU SHARMA)
                                           JUDGE                            JUDGE

              SRINAGAR
              06.02.2026
              Manzoor