Sikander Singh vs Chairman Jammu Rural Bank & Ors
2026 Latest Caselaw 392 J&K

Jammu & Kashmir High Court

Sikander Singh vs Chairman Jammu Rural Bank & Ors on 5 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                   Serial No. 08

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

SWP No. 1729/2007

Sikander Singh                                           .......Petitioner

                  Through: Ms. Anjana Rana, Advocate vice
                           Mrs. Shivani Jalali, Sr. Advocate

             Vs

Chairman Jammu Rural Bank & Ors.


                                                        .....Respondents

                  Through: None

CORAM:    HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                         ORDER

(05.02.2026)

01. There is an adjournment motion on behalf of the learned

counsel appearing for the respondents to which learned

counsel for the petitioner expressed no objection.

Accordingly, the matter is adjourned.

02. List on 12.03.2026.

(SANJAY DHAR) JUDGE JAMMU 05.02.2026 SUNIL