Mohd. Asraf Dar & Ors vs State & Ors
2026 Latest Caselaw 391 J&K

Jammu & Kashmir High Court

Mohd. Asraf Dar & Ors vs State & Ors on 5 February, 2026

                                                                                Serial No. 03

               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

           OWP No. 499/2014

           Mohd. Asraf Dar & Ors.                               .....Appellant(s)/Petitioner(s)


                                       Through: Mr. Jagpaul Singh, Advocate
                                  vs
           State & Ors.                                                   ..... Respondent(s)
                                       Through: Mr. Vishal Bharti, Dy. A.G

           CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                                 ORDER

(05.02.2026)

Heard.

Reserved.

(M A CHOWDHARY) JUDGE

Jammu 05.02.2026 Tarun/PS