Citation : 2026 Latest Caselaw 375 J&K
Judgement Date : 5 February, 2026
Serial No. 6
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CFA No. 29/2014
IA No. 35/2014
IA No. 1/2016
c/w
CFA No. 9900005/2014
UOI Th. Commander, Udhampur and .....Appellant(s)/Petitioner(s)
another
Through: None.
vs
Rama Gupta and others ..... Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
05.02.2026
1. None present for the parties. Awaiting appearance of learned counsel
for the parties, adjourned.
2. List on 23.03.2026.
(RAJNESH OSWAL) JUDGE
Jammu 05.02.2026 Sahil Padha
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