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Uoi Th. Commander vs Rama Gupta And Others
2026 Latest Caselaw 365 J&K

Citation : 2026 Latest Caselaw 365 J&K
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Uoi Th. Commander vs Rama Gupta And Others on 5 February, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                                      Serial No. 6

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                      AT JAMMU
           CFA No. 29/2014
           IA No. 35/2014
           IA No. 1/2016
           c/w
           CFA No. 9900005/2014

           UOI Th. Commander, Udhampur and                         .....Appellant(s)/Petitioner(s)
           another
                                          Through: None.
                                     vs
           Rama Gupta and others                                              ..... Respondent(s)
                                          Through: None.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                       ORDER

05.02.2026

1. None present for the parties. Awaiting appearance of learned counsel

for the parties, adjourned.

2. List on 23.03.2026.

(RAJNESH OSWAL) JUDGE

Jammu 05.02.2026 Sahil Padha

 
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