Mohammad Ashraf Parray vs Ut Of J&K And Ors
2026 Latest Caselaw 346 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Ashraf Parray vs Ut Of J&K And Ors on 5 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                     Serial No. 8
                                                                                     Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                  WP(C) 05/2021

                Mohammad Ashraf Parray
                                                                               ..... Appellant/petitioner(s)
                                                          Through: -
                                                            None

                                                               V/S
                UT of J&K and Ors.
                                                                                     ..... Respondent(s)

Through: -

Mr. Ilyas Nazir, GA vice Mr. Allaudin Ganai, AAG

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 05.02.2026

01. In the interest of justice, three weeks' time is granted to

respondents to file counter affidavit with copy in advance to

other side. Rejoinder, if any, within two weeks thereafter.

02. List on 02.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 05.02.2026 "Mohammad Yasin Dar"