Mohd. Rafiq vs State Of J&K & Ors
2026 Latest Caselaw 328 J&K

Citation : 2026 Latest Caselaw 328 J&K
Judgement Date : 3 February, 2026

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Jammu & Kashmir High Court

Mohd. Rafiq vs State Of J&K & Ors on 3 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                      Regular List

                                                     Serial No. 20



   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT JAMMU
SWP No. 2027/2012

Mohd. Rafiq
                                                      .....Petitioner(s)

                Through: Mr. Rahul Raina, Advocate.
              Vs
State of J&K & Ors.
                                                    .....Respondent(s)

                Through: Mr. Suneel Malhotra, GA.

CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                              ORDER

(03.02.2026)

01. Adjourned, in terms of the last order.

02. Be listed on 27.04.2026.

(SANJAY DHAR) JUDGE JAMMU 03.02.2026 Shivalee

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