State Of J And K And Ors. (Home vs Haleema And Ors
2026 Latest Caselaw 327 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

State Of J And K And Ors. (Home vs Haleema And Ors on 5 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                             Serial No. 6
                                                           Special Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                            MA 24/2019[Mac App 16/2019]

STATE OF J AND K AND ORS. (HOME ...Appellant(s)/Petitioner(s)
DEPARTMENT)
Through: Mr. Faheem Nisar Shah, GA
                                        Vs.

HALEEMA AND ORS.
                                                                  ...Respondent(s)
Through:    None

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                     ORDER

05.02.2026

1. Learned counsel for the petitioners is directed to seek instructions as to whether the matter can be referred to mediation or not.

2. List on 12.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

05.02.2026 "Adil Ismail"