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Ut Of J&K vs Ashiq Ali And Others
2026 Latest Caselaw 321 J&K

Citation : 2026 Latest Caselaw 321 J&K
Judgement Date : 3 February, 2026

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Jammu & Kashmir High Court

Ut Of J&K vs Ashiq Ali And Others on 3 February, 2026

Author: Sanjeev Kumar
Bench: Sanjeev Kumar
                                                                 Serial No. 27

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT JAMMU

Crl LP(D) No. 21/2023

UT of J&K                                           .....Petitioner/Appellant(s)
                        Through: Mr. Ravinder Gupta, AAG
                 vs
Ashiq Ali and others                                           ..... Respondent(s)
                        Through: Respondent No. 3 is present in person.
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
              HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE
                                    ORDER

03.02.2026

1. Heard.

2. Reserved for orders.



                              (Sanjay Parihar)           (Sanjeev Kumar)
                                  Judge                      Judge


Jammu

03.02.2026. Rahul Sharma

 
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