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Mohammad Shafi Reshi And Ors vs Union Territory Of J And K And Ors
2026 Latest Caselaw 299 J&K/2

Citation : 2026 Latest Caselaw 299 J&K/2
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Shafi Reshi And Ors vs Union Territory Of J And K And Ors on 3 February, 2026

Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
                                                              S. No. 3
                                                              (M/C)
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                                 WP(C)/2938/2023

MOHAMMAD SHAFI RESHI AND ORS                       ...Petitioner/Appellant(s)

Through: None.
                                         Vs.
UNION TERRITORY OF J AND K AND ORS                         ...Respondent(s)

Through: None.
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                     ORDER

03.02.2026 None appears for the parties. Await appearance. Adjourned. List on 10.02.2026.

(JAVED IQBAL WANI) JUDGE SRINAGAR 03.02.2026 Ishaq

 
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