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Nazir Ahmad Najar vs Daljit Singh Chaudhary And Ors
2026 Latest Caselaw 297 J&K/2

Citation : 2026 Latest Caselaw 297 J&K/2
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Nazir Ahmad Najar vs Daljit Singh Chaudhary And Ors on 3 February, 2026

                                                                S. No. 03
                                                                Regular List


     IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT SRINAGAR
                 CCP(S) 165/2024 in[SWP 2319/2015]
    NAZIR AHMAD NAJAR.                                        ...Petitioner(s)

                     Through: None

                                      Vs
    DALJIT SINGH CHAUDHARY AND ORS.                       ...Respondent(s)

                     Through: None

    CORAM:
              Khursheed-Ul-Islam, Registrar Judicial.
                                 ORDER

03.02.2026 In terms of Hon'ble Division Bench order dated 22.07.2024,

proceedings in the contempt petition have been deferred.

As per the office report, decision from the Hon'ble Division

Bench has not been received yet.

Await for same and put up again on 02.03.2026.

(Registrar Judicial)

SRINAGAR 3rd February, 2026 "Sabreena Rahim"

 
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