Mohammad Musaib Gami vs Union Territory Of J And K(Skill
2026 Latest Caselaw 293 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Musaib Gami vs Union Territory Of J And K(Skill on 3 February, 2026

                                                                     S. No. 07
                                                                     Regular List


     IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR
                  WP(C) 2175/2025 CM(5734/2025)
    MOHAMMAD MUSAIB GAMI.                                         ...Petitioner(s)

                     Through: Mr. Musavir Mir, Advocate.

                                        Vs
    UNION TERRITORY OF J AND K(SKILL                             ...Respondent(s)
    DEVELOPMENT DEPARTMENT) AND ORS.
                Through: None

    CORAM:
              Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

03.02.2026 As per the office report, notice in terms of Hon'ble Court

order dated 02.09.2025 and order dated 22.12.2025 has not been

issued to the respondents as learned counsel for the petitioner has

not taken the requisite steps for serivce till date.

Today, learned counsel for the petitioner seeks one more

opportunity of weeks time for taking requisite steps for service.

Prayer allowed.

Put up again on 10.02.2026.

(Registrar Judicial)

SRINAGAR 3rd February, 2026 "Sabreena Rahim"