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Building Operation Controlling vs Vinod Kumar & Anr
2026 Latest Caselaw 290 J&K

Citation : 2026 Latest Caselaw 290 J&K
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Building Operation Controlling vs Vinod Kumar & Anr on 3 February, 2026

                                                                       Serial No. 39

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
OWP No. 1334/2009
c/w all connected matters

Building Operation Controlling                      .....Appellant(s)/Petitioner(s)
Authority (JMC)

                        Through: Mr. Harshwardhan Gupta, Advocate.
                                    Mr. Ankit Kochhar, Advocate vice
                                    Mr. Anchit Sharma, Advocate.
                                    Mr. Meyank Gupta, Advocate.
               Vs.
Vinod Kumar & Anr.                                             ..... Respondent(s)


                        Through: Mr. H.C Jalmeria, Advocate.
                                    Mr. Achal Sharma, Advocate.
                                    Mr. Rajveer Singh Isher, Advocate vice
                                    Mr. Nirmal Kotwal, Sr. Advocate with
                                    Mr. R.K.S Thakur, Advocate.
                                    Ms. Zoya Bhardwaj, Advocate.
                                    Ms.Shaliqa Bakshi, Advocate
                                    Mr. Abhimanyu Singh, Advocate.
                                    Mr. Sachin Dev Singh, Advocate.
                                    Mr. S. Sanpreet Singh, Advocate.
                                    Mr. Sanjay Kakkar, Advocate.
                                    Mr. I.H. Shah, Advocate.
                                    Ms. Anit Sharma, Advocate.
                                    Mr. Rakesh Sharma, Advocate.
                                    Ms. Radha Sharma, Advocate.
                                    Mr. Harsh Singh and Ms. Khushboo Sharma,
                                    Advocates vice Mr. Aseem Sawhney,
                                    Sr. Advocate.
                                    Mr. Randhir Singh, Advocate.
                                    Mr. Rohit Gupta, Advocate.
                                    Mr. A.S Khera, Advocate.
                                    Mr. Manik Bhardwaj, Advocate.
                                    Mr. Sumit Moza, Advocate.
                                    Ms. Radhika Gupta, Advocate vice
                                    Mr. Sachin Gupta, Advocate.
                                    Mr. Shariq Mehmood, Advocate.
                                    Mr. Rahul Raina, Advocate.
                                    Mr. Pranav Nanda, Advocate.
CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                    ORDER

(03.02.2026)

Learned counsel representing the petitioner-Jammu Municipal Corporation

are directed to give a detailed account of similar nature cases so that all clubbed

cases of different texture, pleadings and prayers are grouped for the convenience

of the Court to be heard separately. Needful shall be done before the next date of

hearing so that the proper direction is passed.

List on 09.03.2026.

(M A CHOWDHARY) JUDGE

Jammu 03.02.2026 Surinder

 
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